Bombay High Court
Mohan Madhukar Patil And Ors vs The State Of Maharashtra on 20 November, 2021
Author: A.S. Gadkari
Bench: A.S. Gadkari
Tandale 13-ABA-865-2019.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL ANTICIPATORY BAIL APPLICATION NO. 865 OF 2019
Prashant Naresh Patil ... Applicant
V/s.
The State of Maharashtra ... Respondent
WITH
CRIMINAL APPLICATION NO. 659 OF 2019
IN
CRIMINAL ANTICIPATORY BAIL APPLICATION NO. 865 OF 2019
Ashok Balwant Patil ... Intervenor
In the matter between :-
Prashant Naresh Patil ... Applicant
V/s.
The State of Maharashtra ... Respondent
WITH
CRIMINAL ANTICIPATORY BAIL APPLICATION NO. 867 OF 2019
Mohan Madhukar Patil & Ors. ... Applicants
V/s.
The State of Maharashtra ... Respondent
WITH
CRIMINAL APPLICATION NO. 661 OF 2019
WITH
INTERIM APPLICATION NO. 98 OF 2020
IN
CRIMINAL ANTICIPATORY BAIL APPLICATION NO. 867 OF 2019
Ashok Balwant Patil ... Intervenor
In the matter between :-
Mohan Madhukar Patil ... Applicant
V/s.
The State of Maharashtra ... Respondent
WITH
1/2
Tandale 13-ABA-865-2019.odt
CRIMINAL ANTICIPATORY BAIL APPLICATION NO. 878 OF 2019
Kunal Shashikant Gudekar & Anr. ... Applicants
V/s.
The State of Maharashtra ... Respondent
WITH
CRIMINAL APPLICATION NO. 662 OF 2019
IN
CRIMINAL ANTICIPATORY BAIL APPLICATION NO. 878 OF 2019
Ashok Balwant Patil ... Intervenor
In the matter between :-
Kunal Shashikant Gudekar & Anr. ... Applicants
V/s.
The State of Maharashtra ... Respondent
Mr.Sandesh Patil i/b. Ms. Divya Arvind Pawar Patil for Applicant in ABA/865/2019.
Mr.Ayush Pasbola i/b.Mr.Rahul Arote for Applicant in ABA/867/2019,
ABA/878/2019.
Mr.Aabad Ponda, Sr. Advocate i/b. Mr.Tarun S. Sharma & Asba Khatib for Intervenor/
complainant in APPP/662/2019, APPP/659/2019 & IA/98/2020.
Mr.Y.M. Nakhwa, A.P.P. for Respondent-State.
CORAM : A.S. GADKARI, J.
DATE : 20th November, 2021. P.C. :
1. Advocate Mr.Ayush Pasbola submitted that, the arguing counsel Mr.Shirish Gupte for the Applicant is in personal difficulty and is unable to attend the Court today.
At his request, stand over to 4th December, 2021.
2. Interim relief, if any granted earlier, to continue till the next date.
[A.S. GADKARI, J.] Digitally signed 2/2 by MANOJ R MANOJ R TANDALE TANDALE Date: 2021.11.22 14:52:19 +0530