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Bombay High Court

Mohan Madhukar Patil And Ors vs The State Of Maharashtra on 20 November, 2021

Author: A.S. Gadkari

Bench: A.S. Gadkari

Tandale                                                     13-ABA-865-2019.odt



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                    CRIMINAL APPELLATE JURISDICTION

          CRIMINAL ANTICIPATORY BAIL APPLICATION NO. 865 OF 2019

Prashant Naresh Patil                              ... Applicant
      V/s.
The State of Maharashtra                           ... Respondent
                                  WITH
                  CRIMINAL APPLICATION NO. 659 OF 2019
                                   IN
          CRIMINAL ANTICIPATORY BAIL APPLICATION NO. 865 OF 2019

Ashok Balwant Patil                                ... Intervenor
In the matter between :-
Prashant Naresh Patil                              ... Applicant
       V/s.
The State of Maharashtra                           ... Respondent

                                  WITH
          CRIMINAL ANTICIPATORY BAIL APPLICATION NO. 867 OF 2019

Mohan Madhukar Patil & Ors.                        ... Applicants
      V/s.
The State of Maharashtra                           ... Respondent

                                  WITH
                  CRIMINAL APPLICATION NO. 661 OF 2019
                                  WITH
                    INTERIM APPLICATION NO. 98 OF 2020
                                    IN
          CRIMINAL ANTICIPATORY BAIL APPLICATION NO. 867 OF 2019

Ashok Balwant Patil                                ... Intervenor
In the matter between :-
Mohan Madhukar Patil                               ... Applicant
       V/s.
The State of Maharashtra                           ... Respondent
                                  WITH
                                                                          1/2
                              Tandale                                                                 13-ABA-865-2019.odt



                                       CRIMINAL ANTICIPATORY BAIL APPLICATION NO. 878 OF 2019

                             Kunal Shashikant Gudekar & Anr.                              ... Applicants
                                   V/s.
                             The State of Maharashtra                                     ... Respondent
                                                               WITH
                                               CRIMINAL APPLICATION NO. 662 OF 2019
                                                                IN
                                       CRIMINAL ANTICIPATORY BAIL APPLICATION NO. 878 OF 2019

                             Ashok Balwant Patil                                          ... Intervenor
                             In the matter between :-
                             Kunal Shashikant Gudekar & Anr.                              ... Applicants
                                    V/s.
                             The State of Maharashtra                                     ... Respondent


                             Mr.Sandesh Patil i/b. Ms. Divya Arvind Pawar Patil for Applicant in ABA/865/2019.
                             Mr.Ayush Pasbola i/b.Mr.Rahul Arote for Applicant in ABA/867/2019,
                             ABA/878/2019.
                             Mr.Aabad Ponda, Sr. Advocate i/b. Mr.Tarun S. Sharma & Asba Khatib for Intervenor/
                             complainant in APPP/662/2019, APPP/659/2019 & IA/98/2020.
                             Mr.Y.M. Nakhwa, A.P.P. for Respondent-State.

                                                                      CORAM : A.S. GADKARI, J.

DATE : 20th November, 2021. P.C. :

1. Advocate Mr.Ayush Pasbola submitted that, the arguing counsel Mr.Shirish Gupte for the Applicant is in personal difficulty and is unable to attend the Court today.

At his request, stand over to 4th December, 2021.

2. Interim relief, if any granted earlier, to continue till the next date.

[A.S. GADKARI, J.] Digitally signed 2/2 by MANOJ R MANOJ R TANDALE TANDALE Date: 2021.11.22 14:52:19 +0530