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Union of India - Section

Section 126 in The Finance Act, 2018

126. Amendment of section 10.

- In section 10 of the principal Act,-
(i)for the words "or on behalf of, any minor", the words "or on behalf of, a minor" shall be substituted;
(ii)for the words "for his use", the words "for the use of such minor" shall be substituted;
(iii)for the words "receipt of any minor", the words "receipt of the minor" shall be substituted.