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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Meghalaya - Subsection

Section 23(1)(i) in Khasi Hills Autonomous District (Appointment and Succession of Syiem, Deputy Syiem, Electors and Rangbah Shnong of Mylliem Syiemship) Act, 2007

(i)which has the effect of an adverse criticism of the Central or State Government or the Executive Committee or