Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

NCT Delhi - Subsection

Section 43(2)(j) in Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Act, 2004

(j)the procedure to be followed in taking possession of a monument, under sub-section (2) of section 21 of this Act.