Section 8(5) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007
(5)Temporary passes for sealed and restricted roads for the purpose of shooting of films or for any commercial or entertainment purpose may be granted by the Secretary (Home) to the State Government for a maximum period of 7 days on payment of a fee of Rs. 3000 per day per [private] [Inserted vide Act No. 6 of 2010.] vehicle upto a maximum of 10 vehicles:Provided that in order to avoid danger or annoyance to pedestrians, conditions may be imposed while granting a pass, in relation to the hours of its validity and parking restrictions.
