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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(3)The personal salutes fired in accordance with this Regulation shall not be returnable and, with reference to Regulation 29, shall not be subject to the limitations laid down in column 6 of the Table of Salutes given in Regulationl9.