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[Cites 0, Cited by 0] [Section 105(4)] [Section 105] [Entire Act]

State of Mizoram - Subsection

Section 105(4)(a) in Mizoram (Land Revenue) Act, 2013

(a)any company, corporation, society (including co-operative society), autonomous body or association, wholly or substantially owned and controlled or managed by the Government and which the Government may, by notification, specify in this behalf;