Bombay High Court
The Memon Co-Op. Bank Ltd vs Janak Amritlal Bhimani & Ors on 20 November, 2019
Author: G.S.Kulkarni
Bench: G. S. Kulkarni
CRP 1 45-104-EXA-189-273-2013.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
EXECUTION APPLICATION NO. 189 OF 2013
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Mohadli Murshid Abdul Rashi & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 190 OF 2013
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Shigwan Sandeep Damodar & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 191 OF 2013
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Vishwakarma Radheshyam Hiralal & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 192 OF 2013
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Pednekar Suresh Shantaram & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 193 OF 2013
Indiabulls Financial Services Ltd. ... Applicant/Claimant
V/s.
Bashir Yasin Shaikh ... Respondent
AND
EXECUTION APPLICATION NO. 194 OF 2013
Indiabulls Financial Services Ltd. ... Applicant/Claimant
V/s.
Neetu Piyush Kejriwal ... Respondent
1/11
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CRP 2 45-104-EXA-189-273-2013.doc
AND
EXECUTION APPLICATION NO. 196 OF 2013
Indiabulla Financial Services Ltd. ... Applicant/Claimant
V/s.
Gaskets and Brake Parts Co. ... Respondent
AND
EXECUTION APPLICATION NO. 197 OF 2013
Indiabulla Financial Services Ltd. ... Applicant/Claimant
V/s.
Ketan Damodar Shah & Ors.
(Partners Abhishak Chemicals) ... Respondent
AND
EXECUTION APPLICATION NO. 198 OF 2013
Tata Motors Finance Ltd. ... Applicant/Claimant
V/s.
Pranmitra Kumarath ... Respondent
AND
EXECUTION APPLICATION NO. 199 OF 2013
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
M/s Polar Organics Pvt. Ltd. & 3 Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 200 OF 2013
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Prasad Austin Elais & 2 Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 201 OF 2013
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mrs. Lall Nisha Amit & 2 Ors. ... Respondents
2/11
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CRP 3 45-104-EXA-189-273-2013.doc
AND
EXECUTION APPLICATION NO. 202 OF 2013
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Mohan H. Tejani Proprietor of
M/s. Empack Industries & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 203 OF 2013
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Yagnesh D. Barrot & 2 Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 204 OF 2013
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
M/s. Shree Swami Gagangiri Construction & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 206 OF 2013
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mrs. Shah Sarika Jinesh & 2 Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 207 OF 2013
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Jayesh Vallabhadas Thakkar & 4 Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 208 OF 2013
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Shailesh M. Parulekar & Anr. ... Respondents
3/11
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CRP 4 45-104-EXA-189-273-2013.doc
AND
EXECUTION APPLICATION NO. 211 OF 2013
M/s. Shree Mammaya Textiles ... Applicant/Claimant
V/s.
M/s. Handsome Trade ... Respondent
AND
EXECUTION APPLICATION NO. 213 OF 2013
Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Govind Y. Gollar & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 214 OF 2013
Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Mohd Iqbal Ahmed Qureshi & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 219 OF 2013
The Cosmos Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
M/s. Clark Rubber Ltd. (Previously known as
Clark Tyres & Polymers Ltd. ) ... Respondents
AND
EXECUTION APPLICATION NO. 221 OF 2013
Angel Broking Pvt. Ltd. ... Applicant/Claimant
V/s.
Ms. Komal Nitesh Khandelwal ... Respondent
AND
EXECUTION APPLICATION NO. 222 OF 2013
Angel Broking Pvt. Ltd.
(Formerly known as Angel Broking Ltd.) ... Applicant/Claimant
V/s.
Mr. Stocks (Prop Deepa B. Rawat Constituent) ... Respondent
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CRP 5 45-104-EXA-189-273-2013.doc
AND
EXECUTION APPLICATION NO. 223 OF 2013
Angel Broking Pvt. Ltd.
(Formerly known as Angel Broking Ltd.) ... Applicant/Claimant
V/s.
Mr. Vijay A. Gurwada ... Respondent
AND
EXECUTION APPLICATION NO. 224 OF 2013
Angel Broking Ltd. Previously know as
Angel Capital and Debt Market Ltd. ... Applicant/Claimant
V/s.
Tushar Raut ... Respondent
AND
EXECUTION APPLICATION NO. 226 OF 2013
The Maharashtra Executor & Trustees
Co. Ltd. & Anr. ... Applicant/Claimant
V/s.
Mr. Hemant Bhumkar & Anr. ... Respondent
AND
EXECUTION APPLICATION NO. 227 OF 2013
M/s Clothing Intelligence Agency ... Applicant/Claimant
V/s.
Mrs. Jayaben S. Shah & Anr. ... Respondent
AND
EXECUTION APPLICATION NO. 229 OF 2013
Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Suriender Sohansingh Sodhi ... Respondent
AND
EXECUTION APPLICATION NO. 230 OF 2013
Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Girish C. Pednekar ... Respondent
5/11
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CRP 6 45-104-EXA-189-273-2013.doc
AND
EXECUTION APPLICATION NO. 231 OF 2013
Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Vivekanand Chandrakant Bagwe ... Respondent
AND
EXECUTION APPLICATION NO. 234 OF 2013
Shriram Chits (Mah) Ltd. ... Applicant/Claimant
V/s.
Mr. Rajendra Ramchandra More & 2 Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 235 OF 2013
The Memom Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Janak Amritlal Bhimani & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 236 OF 2013
Nirmal Bang Securities Pvt. Ltd. ... Applicant/Claimant
V/s.
Veena Gopal Rathi ... Respondent
AND
EXECUTION APPLICATION NO. 237 OF 2013
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Prashant Gopal Bagwe & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 238 OF 2013
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Ankush Krishna Shivgan & Ors. ... Respondents
6/11
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CRP 7 45-104-EXA-189-273-2013.doc
AND
EXECUTION APPLICATION NO. 240 OF 2013
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Vishant Tulshidas Naik & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 241 OF 2013
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Parshuram Vishram Bhuwad & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 242 OF 2013
M/s. Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Pradeep Bhaskar Kurhade ... Respondent
AND
EXECUTION APPLICATION NO. 243 OF 2013
M/s. Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Surendra Chhaganlal Parmar ... Respondent
AND
EXECUTION APPLICATION NO. 243 OF 2013
M/s. Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Surendra Chhaganlal Parmar ... Respondent
AND
EXECUTION APPLICATION NO. 244 OF 2013
M/s. Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Sachin Jagdish Dewan & Anr. ... Respondents
7/11
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CRP 8 45-104-EXA-189-273-2013.doc
AND
EXECUTION APPLICATION NO. 246 OF 2013
Shriram Chits (Mah) Ltd. ... Applicant/Claimant
V/s.
M/s Mangal Copy Centre & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 248 OF 2013
M/s. Silbans International Through its
Proprietor Sh. Vinod Bansal ... Applicant/Claimant
V/s.
Vimal Maheshwar ... Respondent
AND
EXECUTION APPLICATION NO. 250 OF 2013
Moneyline Credit Ltd. ... Applicant/Claimant
V/s.
Arun Rochiram Jagwani ... Respondent
AND
EXECUTION APPLICATION NO. 251 OF 2013
Moneyline Credit Ltd. ... Applicant/Claimant
V/s.
Mahednra Vrajlal Sheth ... Respondent
AND
EXECUTION APPLICATION NO. 252 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Surendra Sinha Padma Sinha Bisht ... Respondent
AND
EXECUTION APPLICATION NO. 254 OF 2013
M/s. Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Kar Usha Sanjay & Anr. ... Respondent
8/11
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CRP 9 45-104-EXA-189-273-2013.doc
AND
EXECUTION APPLICATION NO. 255 OF 2013
M/s. Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Tukaram Kachru Gaikwad ... Respondent
AND
EXECUTION APPLICATION NO. 256 OF 2013
M/s. Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Mr. Akash Prakash Dixit & Anr. ... Respondent
AND
EXECUTION APPLICATION NO. 257 OF 2013
M/s. Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Mr. Lunkaran Mahaverprasad Kyal ... Respondent
AND
EXECUTION APPLICATION NO. 258 OF 2013
M/s. Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Mrs. Geeta Sukhdev Batra ... Respondent
AND
EXECUTION APPLICATION NO. 262 OF 2013
M/s. Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Himmat Singh Singh Sisodia ... Respondent
AND
EXECUTION APPLICATION NO. 263 OF 2013
M/s. Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Mohd. Faisal Pavez Khan ... Respondent
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CRP 10 45-104-EXA-189-273-2013.doc
AND
EXECUTION APPLICATION NO. 264 OF 2013
M/s. Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Yogesh Karsandas Shah ... Respondent
AND
EXECUTION APPLICATION NO. 265 OF 2013
M/s. Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Yogesh Karsandas Shah ... Respondent
AND
EXECUTION APPLICATION NO. 266 OF 2013
M/s. Kotak Mahindra Bank ... Applicant/Claimant
V/s.
Pankaj Vinod Shah ... Respondent
AND
EXECUTION APPLICATION NO. 270 OF 2013
M/s. Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Ms. Leena Gajanan Dangat Ors. ... Respondent
AND
EXECUTION APPLICATION NO. 271 OF 2013
M/s. Videocon Industries Ltd. ... Applicant/Claimant
V/s.
M/s Dunil Marketing Pvt. Ltd. & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 273 OF 2013
The Memon Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
M/s. A Shakoor & Hanif Bros & Ors. ... Respondents
None for the Parties.
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CRP 11 45-104-EXA-189-273-2013.doc
CORAM : G. S. KULKARNI, J.
DATE : 20th November, 2019. P.C.:-
These Execution Applications have not been proceeded with for a period of over 12 months from the date of filing of the applications.
Accordingly, these applications have been placed by the Prothonotary and Senior Master under Rule 329 of the Bombay High Court Original Side Rules before the Court, for dismissal, for want of prosecution. As none appears for the Applicants, these Execution Applications are dismissed. No order as to costs.
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