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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(4)(ii) in Veterinary Council of India (Procedure for recognition and de-recognition of Veterinary Colleges and Veterinary Qualifications) Rules, 2017

(ii)recruit teaching and non-teaching staff required for the third academic year, as specified in minimum standard of veterinary education regulations and prepare a 'manpower recruitment programme' for implementation in the fourth academic year and in case of applicants not falling under clauses (i) and (ii) of rule 4, in addition to recruiting the teaching and non-teaching staff for the third academic year, the applicant shall also be required to submit as part of its application in Form-X, documentary proof of having created a fixed deposit for a minimum duration of two years with a Scheduled bank for an amount equivalent to the estimated cost of salaries and other benefits payable to the teaching staff for the fourth academic year.