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[Cites 0, Cited by 0] [Section 188] [Entire Act]

State of Punjab - Subsection

Section 188(d) in Punjab Municipal Act, 1911

(d)fix, and from time to time vary, the number of persons who may occupy a building or part of a building, which is let in lodgings or occupied by members of more than one family, or which is situated within such congested bazar areas as may be specified in the bye-law; and provide -