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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

Bombay Presidency - Subsection

Section 29(1)(I) in The Bombay Rents, Hotel and Lodging House Rates Control Act, 1947

(I)a decree or order made in any suit or proceeding in respect of which no appeal lies under the Code of Civil Procedure, 1908;