Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Goa - Subsection Section 67(6) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (6)He/She shall ensure that sufficient quota of answer books is supplied for assessment to the Chief of the subject.
