Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(7) in The Karnataka Tank Conservation and Development Authority Act, 2014

(7)to direct the designated officer or any other officer of any department including water users society or association to implement the development plans of tanks and to perform other functions specified in this Act.