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State of Bihar - Section

Section 11 in Bihar Public Irrigation and Drainage Works Rules, 1948

11.

The following shall be the principal documents to be prepared in the course of the survey and preparation of the register under Chapters VII and VIII of the Act :-Village map.Khasara.Khatian.Purchas.Rate report.Copies of finally published Khatians for distributions and such other documents as the Board of Revenue may, from time to time, specify to be prepared in accordance with instructions issued by the Board.