Allahabad High Court
Thakur Radhan Madho Lal Trust Varanasi ... vs Vith Additional District Judge, ... on 7 January, 2010
Author: Ran Vijai Singh
Bench: Ran Vijai Singh
Court No. - 7 Case :- WRIT - A No. - 23601 of 2003 Petitioner :- Thakur Radhan Madho Lal Trust Varanasi And Another Respondent :- Vith Additional District Judge, Varanasi And Others Petitioner Counsel :- Prakash Padia,Dr. R.G. Padia Hon'ble Ran Vijai Singh,J.
Passed over on the request of learned counsel for the petitioner. Order Date :- 7.1.2010 Pratima