Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in THE FARM LAWS REPEAL ACT, 2021 3. Amendment of Act 10 of 1955- In section 3 of the Essential Commodities Act, 1955, sub-section (1A) shall be omitted.————
