Punjab-Haryana High Court
Haryana Institute Of Technology And ... vs Eiilm University And Ors on 6 July, 2015
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
138-8743
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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CWP No.8743 of 2015
Date of Decision: 06.07.2015
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Haryana Institute of Technology and Management
. . . .Petitioner
Versus
EIILM University and others
. . . . Respondents
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CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
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Present: None for the petitioner.
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RAKESH KUMAR JAIN, J. (ORAL)
Case has been called twice but counsel for the petitioner is not available.
Dismissed for non-prosecution.
(RAKESH KUMAR JAIN) 06.07.2015 JUDGE Vivek VIVEK PAHWA 2015.07.06 16:12 I attest to the accuracy and authenticity of this document