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State of Rajasthan - Section

Section 12A in The Rajasthan Imposition of Ceiling on Agricultural Holdings Rules, 1973

12A. Mode of determination of gross produce.

- [x x x] [Omitted by Notification No. F. 7(10) Revenue/Gr. 4/81-50, dated 9-9-1981, published in Rajasthan Gazette Extraordinary, Part IV-C(1) dated 24-9-1981.].