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Bombay High Court

Indira Sra Co-Operative Housing ... vs The Slum Rehabilitation Authority And 8 ... on 24 August, 2018

Bench: R. M. Savant, K. K. Sonawane

                                                                (27)   WP 505-15.doc

Amk
                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION

                         WRIT PETITION NO. 505 OF 2015 

      M/s. Om Omega Investment and Properties            ..  Petitioner
            Vs.
      The High Power Committee-II & Ors.                 ..  Respondents 

                                    WITH
                      CHAMBER SUMMONS NO. 317 OF 2017
                                     IN
                        WRIT PETITION NO. 505 OF 2015 

      M/s. Om Omega Investment and Properties            ..  Petitioner
            Vs.
      The High Power Committee-II & Ors.                 ..  Respondents
            And
      Chandrakant Narayan Belose & Ors.                  ..  Applicants

                                    WITH 
                    WRIT PETITION (STAMP) NO. 672 OF 2015 

      Shivkripa Builders and Developers                  ..  Petitioner
            Vs.
      The Slum Rehabilitation Authority & Ors.           ..  Respondents 

                                    WITH
                      CHAMBER SUMMONS NO. 322 OF 2017
                                     IN
                        WRIT PETITION NO. 672 OF 2015 

      Shivkripa Builders and Developers                  ..  Petitioner
            Vs.
      The Slum Rehabilitation Authority & Ors.           ..  Respondents
            And
      Chandrakant Narayan Belose & Ors.                  ..  Applicants

                                     WITH 
                         WRIT PETITION NO. 1205 OF 2015 

      Indira SRA Co-operative Housing Society            ..  Petitioner
            Vs.

                                           1/5
                                                           (27)   WP 505-15.doc

The High Power Committee-II & Ors.                 ..  Respondents 

                             WITH
                CHAMBER SUMMONS NO. 324 OF 2017
                               IN
                 WRIT PETITION NO. 1205 OF 2015 

Indira SRA Co-operative Housing Society            ..  Petitioner
      Vs.
The High Power Committee-II & Ors.                 ..  Respondents
      And
Chandrakant Narayan Belose & Ors.                  ..  Applicants

                               WITH 
                   WRIT PETITION NO. 2421 OF 2016 

Prem Siddha Co-operative Housing Society & Anr...  Petitioners
     Vs.
The High Power Committee-II & Ors.             ..  Respondents 

                              WITH
                 CONTEMPT PETITION NO. 63 OF 2017
                                IN
                  WRIT PETITION NO. 2421 OF 2016 

Prem Siddha Co-operative Housing Society           ..  Petitioner
     Vs.
Vishwas Patil & Anr.                               ..  Respondents

                             WITH
                CHAMBER SUMMONS NO. 323 OF 2017
                               IN
                 WRIT PETITION NO. 2421 OF 2016 

Prem Siddha Co-operative Housing Society           ..  Petitioner
     Vs.
Vishwas Patil & Anr.                               ..  Respondents
     And
Chandrakant Narayan Belose & Ors.                  ..  Applicants

                               WITH 
                   WRIT PETITION NO. 2424 OF 2015 

M/s. Om Omega Investment & Properties              ..  Petitioner

                                     2/5
                                                           (27)   WP 505-15.doc

      Vs.
The Slum Rehabilitation Authority & Ors.           ..  Respondents 

                             WITH
                CHAMBER SUMMONS NO. 318 OF 2017
                               IN
                 WRIT PETITION NO. 2424 OF 2016 

M/s. Om Omega Investment & Properties              ..  Petitioner
      Vs.
The Slum Rehabilitation Authority & Ors.           ..  Respondents
      And
Chandrakant Narayan Belose & Ors.                  ..  Applicants

                               WITH 
                   WRIT PETITION NO. 2595 OF 2015 

Indira SRA Co-operative Housing Society            ..  Petitioner
      Vs.
The Slum Rehabilitation Authority & Ors.           ..  Respondents

                              WITH
                 NOTICE OF MOTION NO. 423 OF 2015
                                IN 
                  WRIT PETITION NO. 2595 OF 2015 

Indira SRA Co-operative Housing Society            ..  Petitioner
      Vs.
The Slum Rehabilitation Authority & Ors.           ..  Respondents

                             WITH
            NOTICE OF MOTION (STAMP) NO. 618 OF 2015
                               IN 
                 WRIT PETITION NO. 2595 OF 2015 

Indira SRA Co-operative Housing Society            ..  Petitioner
      Vs.
The Slum Rehabilitation Authority & Ors.           ..  Respondents

                             WITH
                CHAMBER SUMMONS NO. 320 OF 2017
                               IN 
                 WRIT PETITION NO. 2595 OF 2015 


                                     3/5
                                                            (27)       WP 505-15.doc

Indira SRA Co-operative Housing Society                   ..  Petitioner
      Vs.
The Slum Rehabilitation Authority & Ors.                  ..  Respondents
      And
Chandrakant Narayan Belose & Ors.                         ..  Applicants

                                WITH
                   CHAMBER SUMMONS NO. 189 OF 2018
                                  IN 
                    WRIT PETITION NO. 2595 OF 2015 

Indira SRA Co-operative Housing Society                   ..  Petitioner
      Vs.
The Slum Rehabilitation Authority & Ors.                  ..  Respondents
      And
Maganlal Kesarlal Jaiswal & Ors.                          ..  Applicants


Mr. A. S. Jaiswal for the Applicant in CHSW 189/18.
Ms. Naira Jeejeebhoy I/b Arun Panickar for the Petitioner in WP 505/15,
2424/15.
Mr. Bankim Gangar I/b Dhaval Vussonji & Associates for Respondent No.8
in   WP   2595/15,   WP   2421/16,   505/15,   WP   1205/15,   2424/15   and
Respondent No.7 in WPL 672/15.
Mr. Samir Vaidya for Respondent Nos.7 & 10 in WP 505/15, 1205/15 and
for Petitioner in WP 2421/16 and Contempt Petition No. 63/17.
Mr. Prakash Mahadik for the Petitioner in WPST 672/15 and Respondent
No.5   in   WP   505/15,   WP   2421/16,   2424/15,   2595/15   and   Contempt
Petition No. 63/17.
Mr.   Milind   More,   Addl.   G.P.   for   the   Respondent-State   in   WP   505/15   &
1205/15.
Mr. Amit Shastri, AGP for Respondent No.2-State in WP 2424/15.
Mr. Ashok Purohit a/w. Ms. Dharti Pandya, Ms. Pooja Pawar I/b  Ashok
Purohit & Co. for the Respondent-SRA.
Mr. S. S. Kurade I/b Mr. V. D. Patil for the Respondent Nos.1 & 3 in WPST
672/15.
Mr. Karl Tamboly a/w. Ms. Aishwarya Singh I/b Bharucha & Partners for
the Petitioners in WP 1205/15, 2595/15.
Mr. Amit Potnis a/w. Mr. A. C. Tamhane I/b Ms. Tamhane & Co. for the
Applicant in CHSW 324/17, CHSW 322/17, CHSW 323/17, CHSW 318/17
& CHSW 320/17.

                     CORAM  :   R. M. SAVANT & K. K. SONAWANE, JJ.
                     DATE      :   24 th
                                         AUGUST, 2018.

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                                                            (27)      WP 505-15.doc


P. C. :

The above group of matters to be listed on 14.09.2018 so that the Chamber Summonses and the Notices of Motion can be taken up for consideration on the said date. As once the Chamber Summonses and the Notices of Motion are disposed of, the same would facilitate the hearing of the above Writ Petitions which are in the nature of cross Petitions filed challenging the order dated 06.03.2014 passed by the High Power Committee. Since most of the Chamber Summonses have been filed by Tamhane and Co., we direct them to serve copies of the said Chamber Summonses upon the other parties in the respective Petitions. The learned Counsel Mr. Jaiswal also to serve his Chamber Summons on the other parties in the Petition with which the Applicants in the Chamber Summons are concerned. The Respondents in these respective Petitions may file their responses at least two days prior to the next date. It is made clear that on 14.09.2018 the Chamber Summonses as well as Notices of Motion would be taken up for hearing and final disposal.

       [K. K. SONAWANE, J.]                       [R. M. SAVANT, J.]   

                      Digitally signed
  Arjun               by Arjun
                      Machhindra
  Machhindra          Kadam
  Kadam               Date: 2018.08.28
                      18:41:59 +0530




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