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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(7) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007

(7)The fee fixed by the Committee under Sub-section (6) after Government approval, shall be binding on such institution for a period of three years and the candidate who is admitted to such institution in that academic year shall pay the said fee and it shall not be revised till completion of the course of such candidate in such institution.