Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21A] [Entire Act] State of Assam - Subsection Section 21A(b) in The Assam Liquor Prohibition Act, 1952 (b)an Ambassador, Diplomatic envoy or Counsel, Honorary Counsel of trade, commerce, or other representatives of a foreign State;
