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State of Tripura - Section

Section 75 in Tripura Excise Rules, 1962

75. Vessels for conveyance of spirit to warehouse.

- Spirits intended for a warehouse shall be conveyed in sound and water-tight casks or approved metal vessels on which shall be painted in white oil paint, in letters not less than 2.54 cm. high, the number of the cask or vessel, the capacity to the nearest tenth of five litres and the name of the distillery or warehouse from which it has been issued. Marks other than those specified above shall be obliterated.