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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(17) in The First Statutes of the National Institutes of Technology

(17)[ The disciplinary powers for Director of the Institute shall be decided by the Board of Governors of the respective National Institute of Technology from time to time.] [Inserted by Notification No. S.O. 947(E), dated 21.7.2017 (w.e.f. 23.4.2009).]