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[Cites 0, Cited by 0] [Section 121(1)] [Section 121] [Entire Act]

State of Chattisgarh - Subsection

Section 121(1)(c) in The Chhattisgarh Municipalities Act, 1961

(c)require any person so appearing before him, or before any officer sub-ordinate to him, to make or sign a declaration with respect to such documents, cash or article or to answer any question or prepare and submit any statement; and