Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act] State of Kerala - Subsection Section 19(1)(d) in Kerala Highway Protection Act, 1999 (d)construct, form or lay out any works, upon land lying in between the boundary of a highway and the building lines determined in respect of that highway: