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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

Greater Bengaluru City Corporation -

Section 67(1)(i) in Bangalore Development Authority Act, 1976

(i)the Bangalore Development Authority shall be the local Planning Authority for the local planning area comprising the City of Bangalore with jurisdiction over the area which the City Planning Authority for the City of Bangalore had jurisdiction immediately before the date on which the Bangalore Development Authority is constituted;