Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Maharashtra - Subsection Section 15(f) in Maharashtra Horticulture Development Corporation Act, 1984 (f)provide or cause to be provided controlled release of fertilize use of nutrification inhibitors, foliar feeding and use of low cost anhydrous ammonia;
