Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 9 in The Industrial Finance Corporation Act, 1948 9. Managing Director .-[ Repealed by the Industrial and State Financial Corporations (Amendment) Act, 1955 (28 of 1955), section 6 (w.e.f. 18-9-1955).]
