Himachal Pradesh High Court
State Of H.P. & Another vs . Gorkh Singh on 4 October, 2023
State of H.P. & another Vs. Gorkh Singh .
CMP(M) No. 1285 of 2023 04.10.2023 Present: Mr. Navlesh Verma, Additional Advocate General with Mr.Parshant Sen, Deputy Advocate General, for the applicant/State.
Issue notice to the non-applicant/respondent, of returnable within four weeks, on taking steps within a period of one week. rt (Rakesh Kainthla) Judge October 04, 2023 (ravinder) ::: Downloaded on - 04/10/2023 20:39:23 :::CIS