Himachal Pradesh High Court
Ajminder Singh vs . State Of H. P. & Ors. on 30 May, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Ajminder Singh vs. State of H. P. & Ors.
Cr.WP No. 3 of 2022 30.05.2022 Present: Ms. Neelam Kaplas, Advocate, for the petitioner.
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Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs., Mr. Yudhbir Singh Thakur, Dy. A.G. and Mr. Rajat Chauhan, Law Officer, for respondents-State.
List on 02.06.2022.
(Tarlok Singh Chauhan) Judge r (Chander Bhusan Barowalia) Judge May 30, 2022 (sanjeev) ::: Downloaded on - 30/05/2022 20:07:48 :::CIS