Section 5(3) in U.P. Zila Panchayats Service Rules, 1970
(3)After the [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994, for the words 'Zila Parishad'.] has agreed upon the post/posts, the proposal be sent to the Commissioner of the Division together with all the relevant papers and the post/posts shall be created only after the approval of the Commissioner has been obtained.
