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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(3) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(3)Copies of the list shall forthwith be sent to be posted in the offices of the Municipal Corporation and the concerned Sub-collector. A copy of the list relating to a ward shall also be posted at a conspicuous place at each ward.