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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1) in The Rajasthan Land Development Corporation Rules, 1977

(1)In these rules unless the context otherwise requires:-
(i)'Act' means the Rajasthan Land Development Corporation Act, 1975.
(ii)'Form' means form appended to these rules.
(iii)'Section' means a section of the Act.