Bombay High Court
Mohammed Raees Khan vs Mv Golden Pride And Ors on 10 October, 2022
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 1676 OF 2022
In
COMMERCIAL APPEAL 55 OF 2022
Mohammed Raees Khan ....PETITIONER
V/S
Mv Golden Pride And Ors ....RESPONDENT
WITH COMMERCIAL APPEAL LODGING NO. 27845 OF 2021 In INTERIM APPLICATION STAMP NO. 8290 OF 2021 M. V. Golden Pride ....PETITIONER V/S Gac Shipping (india) Pvt. Ltd. And 3 Ors ....RESPONDENT Mr. Shyam Kapadia i/by Mr. Kunal Gaikwad for the Appellant Ms. Sneha Pandey i/by M/s. Motiwalla and co for the Respondent CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 10th October, 2022 P.C. :
S. O. to 12/10/2022 .
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 10/10/2022 ::: Downloaded on - 11/10/2022 23:43:03 :::