Supreme Court - Daily Orders
Metropolitan Co Operative Housing ... vs Sunit Kumar Mallick Chowdhury on 3 August, 2018
Bench: A.K. Sikri, Ashok Bhushan
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL Nos. 6191-6192 OF 2018
METROPOLITAN CO-OPERATIVE HOUSING
SOCIETY LIMITED & ANR. APPELLANT(S)
VERSUS
SUNIT KUMAR MALLICK CHOWDHURY & ORS. RESPONDENT(S)
O R D E R
We see no merit in these appeals which are, accordingly, dismissed.
Pending applications, if any, stand disposed of.
…...…................J. (A.K. SIKRI) …...…................J. (ASHOK BHUSHAN) NEW DELHI, AUGUST 3, 2018 Signature Not Verified Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.08.06 18:20:04 IST Reason: ITEM NO.32 COURT NO.5 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 6191-6192/2018 METROPOLITAN CO-OPERATIVE HOUSING SOCIETY LIMITED & ANR. Appellant(s) VERSUS SUNIT KUMAR MALLICK CHOWDHURY & ORS. Respondent(s) (FOR ADMISSION and IA No.92171/2018-EX-PARTE AD-INTERIM RELIEF and IA No.92172/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS) Date : 03-08-2018 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN For Appellant(s) Mr. Narendra Hooda, Sr. Adv.
Mr. Devashish Bharuka, AOR Mr. Justine George, Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R We see no merit in these appeals which are, accordingly, dismissed.
Pending applications, if any, stand disposed of.
(SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR) AR CUM PS BRANCH OFFICER
(Signed order is placed on the file.)