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Delhi High Court - Orders

National Highways Authority Of India vs Abhijeet Angul Sambalpur Toll Road ... on 29 January, 2021

Author: J.R. Midha

Bench: J.R. Midha

                          $~O-3
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     OMP(T)(COMM) 15/2021 & I.A. No. 1443/2021

                                NATIONAL HIGHWAYS
                                AUTHORITY OF INDIA                      ..... Petitioner
                                             Through: Ms. Neetica Sharma, Advocate
                                             versus
                                ABHIJEET ANGUL SAMBALPUR
                                TOLL ROAD LIMITED                       ..... Respondent
                                             Through: Mr. Sandeep Bajaj and Mr. Soyaib
                                                      Qureshi, Advocates
                                CORAM:
                                HON'BLE MR. JUSTICE J.R. MIDHA

                                      ORDER

% 29.01.2021

1. The hearing has been conducted through video conference.

I.A. No. 1444/2021

2. Allowed, subject to just exceptions. OMP(T)(COMM) 15/2021 & I.A. No. 1443/2021

3. Issue notice. Learned counsel for the respondent accepts notice.

4. The connected matter bearing OMP (T) (COMM) 8/2021 listed before this Court on 24th February, 2021.

5. List this petition also on 24th February, 2021

6. The order be uploaded on the website of this Court forthwith.

J.R. MIDHA, J.

JANUARY 29, 2021/ds Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:02.02.2021 14:36:06