Delhi High Court - Orders
National Highways Authority Of India vs Abhijeet Angul Sambalpur Toll Road ... on 29 January, 2021
Author: J.R. Midha
Bench: J.R. Midha
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP(T)(COMM) 15/2021 & I.A. No. 1443/2021
NATIONAL HIGHWAYS
AUTHORITY OF INDIA ..... Petitioner
Through: Ms. Neetica Sharma, Advocate
versus
ABHIJEET ANGUL SAMBALPUR
TOLL ROAD LIMITED ..... Respondent
Through: Mr. Sandeep Bajaj and Mr. Soyaib
Qureshi, Advocates
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 29.01.2021
1. The hearing has been conducted through video conference.
I.A. No. 1444/20212. Allowed, subject to just exceptions. OMP(T)(COMM) 15/2021 & I.A. No. 1443/2021
3. Issue notice. Learned counsel for the respondent accepts notice.
4. The connected matter bearing OMP (T) (COMM) 8/2021 listed before this Court on 24th February, 2021.
5. List this petition also on 24th February, 2021
6. The order be uploaded on the website of this Court forthwith.
J.R. MIDHA, J.
JANUARY 29, 2021/ds Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:02.02.2021 14:36:06