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[Cites 0, Cited by 0] [Section 554(1)] [Section 554] [Entire Act]

State of Odisha - Subsection

Section 554(1)(b) in The Orissa Municipal Corporation Act, 2003

(b)keep, in or upon any premises, for sale or for use other than domestic use, any articles as may be specified in the rules framed under this Act;