Gujarat High Court
Popatji Babaji Thakor vs Manubhai Chimanlal Shah on 14 March, 2018
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/SA/241/2007 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CA/1/2016
IN SECOND APPEAL NO. 241 of 2007
MCA/1/2014
IN SECOND APPEAL NO. 241 of 2007
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MANUBHAI KHODIDAS PATEL S/O KHODIDAS DWARKADAS PATEL Versus MANUBHAI CHIMANLAL SHAH ========================================================== Appearance:
MR MEHUL S SHAH for the PETITIONER(s) No. MR PRABHAKAR UPADYAY for the RESPONDENT(s) No. MR SHITAL R PATEL for the RESPONDENT(s) No. NOTICE SERVED for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI Date : 14/03/2018 IA ORDER Learned Senior Advocate Mr.Mehul Shah is requested to furnish chronology of events.
Put up on 21st March, 2018 alongwith Record and Proceedings of Special Civil Suit No.22/2005 and Special Civil Suit No.2 of 2010, if received by the office, pursuant to the order dated 16.01.2017 passed by this Court.
(BELA M. TRIVEDI, J) TUVAR Page 1 of 1