Section 11(5) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998
(5)Where the Kuladhipati passes an order annulling the proceedings under sub-section (4), he may make such subsequent order in relation thereto in conformity with this Act, Rules, Statutes, Ordinances or Regulations, as he may deem fit in the interest of the Vishwavidyalaya and the order so made shall be final.
