Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(2) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(2)The Board shall meet at such time and place as it deems necessarybutitshallholdameetingatleastonceineveryfour (4) months, and not less than half the number of its meetings in a year shall be held at Headquarters of the University.