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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Haryana - Subsection

Section 74(1) in Faridabad Complex Administration Building Rules, 1989

(1)After the grant of a certificate referred to in the foregoing rule or in the event of the said certificate having been deemed to have been granted, every person intending to connect a drain to a public sewer shall apply to the Chief Administrator at least seven days before the date on which connection is required.