Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 38 in Management and Preservation of Properties of Religious Institutions Rules 38. Archaeological department to be consulted regarding building work. - Whenever the Commissioner finds it desirable or necessary, he may consult the Archaeological Survey of India regarding any building work.
