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[Cites 0, Cited by 0] [Section 175] [Entire Act]

State of Odisha - Subsection

Section 175(d) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(d)a suitable warning notice is displayed at conspicuous location, written in Hindi and in a local language, at the discharge end of every chute;