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Union of India - Section

Section 4 in THE GOVERNORS (EMOLUMENTS, ALLOWANCES AND PRIVILEGES) AMENDMENT ACT, 2014

4. Amendment of section 13.

In section 13 of the principal Act, in sub-section (2), after clause (g), the following clause shall be inserted, namely:''(h) the manner of providing secretarial assistance and reimbursement under section 12A.''.