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[Cites 0, Cited by 0] [Section 2] [Entire Act]

International Treaty - Subsection

Section 2(6) in Guidelines For International Collaboration Research Projectsinvolving Transfer Or Exchange Of Biological Resources Or Information Relating Thereto Between Institutionsincluding Government Sponsored Institutions And Such Institutions In Other Countries

(6)The voucher specimen of the biological resource occurring in India transferred or exchanged under the project shall be sent to the designated repository in accordance with section 39 of the Act.