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Union of India - Section

Section 11 in River Boards Rules, 1958

11. Matters on which Board may advise Government interested.-

The Board may tender advice to the Government interested in relation to the co-ordination of their activities with a view to achieving maximum results in respect of the measures undertaken by them in the inter-State river or river valley for the purpose of
(a)promotion and operation of schemes for reclamation of land ;
(b)operation and control of devices for distribution of river supplies according to the agreed share.