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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(2)(iii) in The Maharashtra Maintenance and Welfare of Parents and Senior Citizens Rules, 2010

(iii)oversee and monitor the working of old age homes in the district so as to ensure that they conform to the standards Iaid down in these rules, and any other guidelines and orders of the State Government;