Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Tamilnadu - Subsection Section 37(7) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012 (7)Each of the parameters shall be clearly defined for evaluation of the Technical Proposal and assigned a maximum score.
