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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Daman and Diu - Subsection

Section 19(2) in The Goa, Daman and Diu Habitual Offenders Act, 1976

(2)Nothing in this section shall affect the liability of such person to any further or other punishment to which he may be liable under the Indian Penal Code or any other law.