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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(k) in The Pulses, Edible Oilseeds And Edible Oils (Storage Control) Order, 1977

(k)"pulses" means urd, moong, arhar, massoor, lobia, rajmaha, gram including peas or any other dal whether whole or split with or without husk;